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Himachal Pradesh High Court

Rama Nand & Ors. vs . Chairman Sh. Maheshwari Devi Ji on 29 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Rama Nand & ors. Vs. Chairman Sh. Maheshwari Devi Ji RFA No.194 of 2021 .

29.03.2023 Present: Ms. Hem Lata Vyas, Advocate vice Mr. S.S. Pathania, Advocate, for the appellant. Ms. Swati Sharma, Advocate vice Mr. Janesh Gupta, Advocate, for respondents No.1 to 5.

Cross-objections on behalf of respondents No.1 to 5 not re-filed.

As prayed for, list after two weeks.



                                                         ( Sushil Kukreja )
             March 29, 2023                                    Judge
                  (VH)








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