Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Bengal Presidency - Subsection Section 6(2) in Serampore College Act, 1918 (2)The Council shall from time to time prescribed and declare by order in writing the powers and duties of the Faculty, and may remove any member thereof.
