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[Cites 0, Cited by 0] [Section 2(19)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(19)(g) in The Chennai Corporation Officers Service Rules, 1975

(g)(1) any service connected with the prosecution of the-war which a person was required to undertake by a competent authority under the provisions of any law for the time being in force.