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[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

State of Punjab - Subsection

Section 48(4)(a) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(a)a calculation of the estimated costs of providing the services under the Licensed Business and estimates of revenue from charges under currently approved tariffs;