48. Certain matters, within boundaries of tanks or canals prohibited.
- The following matters are prohibited within the boundaries of a water reservoir, tank, canal or channel except that they are performed by persons authorised:-(a)removal of any material relating to the irrigation work;(b)cultivation of any kind;(c)sowing or planting of trees;(d)tapping of Abkari trees situated on the land acquired;(e)establishment of any new place of worship;(f)grazing or tethering of any animal;(g)vehicular traffic on bunds or inspection pathways;(h)passage of animals on bunds or inspection pathways;(i)corruption of or fouling the water;(j)removal or cutting of or damaging trees in any way;(k)other prescribed matters.
