Delhi High Court - Orders
Action Committee Unaided Recognized ... vs Directorate Of Education Government Of ... on 2 March, 2020
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3857/2019
ACTION COMMITTEE UNAIDED RECOGNIZED
PRIVATE SCHOOLS ..... Petitioner
Through : Mr. Kamal Gupta and Mr. Vaibhav
Mehra, Advs.
versus
DIRECTORATE OF EDUCATION
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through : Mr.Shashank Singh, Adv. for
GNCTD.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 02.03.2020
1. A request for accommodation is made on behalf of Mr. S.K. Tripathi on the ground that he is in personal difficulty.
2. The request for accommodation is not opposed by Mr. Kamal Gupta, who appears on behalf of the petitioner.
3. Accordingly, at request, renotify the matter on 22.07.2020.
RAJIV SHAKDHER, J MARCH 02, 2020 aj