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Delhi High Court - Orders

Action Committee Unaided Recognized ... vs Directorate Of Education Government Of ... on 2 March, 2020

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

$~9
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+     W.P.(C) 3857/2019

      ACTION COMMITTEE UNAIDED RECOGNIZED
      PRIVATE SCHOOLS                   ..... Petitioner
                   Through : Mr. Kamal Gupta and Mr. Vaibhav
                             Mehra, Advs.

                          versus

      DIRECTORATE OF EDUCATION
      GOVERNMENT OF NCT OF DELHI        ..... Respondent
                   Through : Mr.Shashank Singh, Adv.                 for
                             GNCTD.

      CORAM:
      HON'BLE MR. JUSTICE RAJIV SHAKDHER

                    ORDER

% 02.03.2020

1. A request for accommodation is made on behalf of Mr. S.K. Tripathi on the ground that he is in personal difficulty.

2. The request for accommodation is not opposed by Mr. Kamal Gupta, who appears on behalf of the petitioner.

3. Accordingly, at request, renotify the matter on 22.07.2020.

RAJIV SHAKDHER, J MARCH 02, 2020 aj