Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(3)] [Section 78] [Entire Act] Union of India - Subsection Section 78(3)(a) in Government of India Act, 1935 (a)the salary and allowances of the Governor any other expenditure relating to his office for which provision is required to be made by Order in Council;