Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Uttar Pradesh - Subsection Section 53(g) in The U.P. Factories Rules, 1950 (g)[ The register as required in sub-section (1) of Section 22 of the Act shall be in Form No. 25.] [Inserted by Labour (B) Department Notification No. 395(LL)/XXXVI-B-313 (L)-53 dated May 28, 1955.]
