Bombay High Court
M/S. Bayer Cropscience Ltd vs The Add. Commissioner Of Income Tax ... on 14 July, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-207
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2125 OF 2010
M/s. Bayer Cropscience Ltd. ....PETITIONER
V/S
The Income-tax Appellate Tribunal And 2 Ors.....RESPONDENT
WITH INCOME TAX APPEAL(IT) NO. 1966 OF 2009 M/s. Bayer Cropscience Ltd ....APPELLANTS V/S The Add. Commissioner Of Income Tax Circle....RESPONDENT 8 Mumbai Mr. Upendra Lokegaonkar i/b. Mint and Confreres for Petitioner / Appellant.
Mr. Suresh Kumar for Respondents CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 14th July, 2023 P.C. :
S. O. to 21/07/2023 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 14/07/2023 ::: Downloaded on - 15/07/2023 13:37:55 :::