Delhi High Court - Orders
Interglobe Aviation Limited vs Assistant Commissioner Of Income Tax ... on 22 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6405/2022 & C.M.No.19411/2022
INTERGLOBE AVIATION LIMITED ..... Petitioner
Through: Mr.M.S.Syali, Sr.Advocate with
Mr.Mayank Nagi, Mrs.Husnal Syali
Nagi, Mr.Tarun Singh and Mr.Pulkit
Verma, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10 (1)
DELHI
..... Respondent
Through: Mr.Shailendra Singh, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 22.04.2022 Learned counsel for the respondent prays for some time to obtain instructions.
List on 28th April, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 22, 2022 KA Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:23.04.2022 20:31:55