Section 61(1)(c) in The Indian Post Office Rules, 1933

[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(1)(c) in The Indian Post Office Rules, 1933

(c)Unless it bears the name and complete address of the sender on the outside along with the pin-code, provided that the registered article which does not bear a pin-code may be accepted if according to the judgment of the person accepting the article the name of the area of the delivery post office serving the sender's address is otherwise clearly mentioned.

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Union of India - Subsection

Section 61(1)(c) in The Indian Post Office Rules, 1933