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State of Rajasthan - Section

Section 7 in Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007

7. Tariff for sale by CPP to licensee for inadvertent power arrangement.

(1)The inadvertent power injection by CPP beyond 1% of the installed capacity of CPP or injection in violation of SLDC's intimations for deemed inadvertent power vide regulation 4(2)(ii), shall neither be paid nor banked.
(2)The UI rate, as applicable at 50.0 Hz, shall be applicable for net inadvertent power injection at the end of six months settlement period.