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[Cites 0, Cited by 0] [Section 49P] [Entire Act]

Union of India - Subsection

Section 49P(3) in Conduct of Elections Rules, 1961

(3)On receiving the ballot paper he shall forthwith-
(a)proceed to the voting compartment;
(b)record there his vote on the ballot paper by placing a cross mark `X' with the instrument or article supplied for the purpose on or near the symbol of the candidate for whom he intends to vote;
(c)fold the ballot paper so as to conceal his vote;
(d)show to the presiding officer, if required, the distinguishing mark on the ballot paper;
(e)give it to the presiding officer who shall place it in a cover specially kept for the purpose; and
(f)leave the polling station.