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[Cites 0, Cited by 0] [Section 247(3)] [Section 247] [Entire Act]

State of Uttar Pradesh - Subsection

Section 247(3)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)discharging any responsibility attaching to the persons in whose favour the Municipal Commissioner's order is made for maintaining, repairing, flushing, cleansing or emptying the joint drain or any part thereof.