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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(1) in The Bihar Motor Transport Workers Rules, 1962

(1)At every operating centre and halting station (which, in the case of city service, shall include only depots and other offices) wherein 250 motor transport workers or more ordinarily call on duty every day a dispensary shall be provided and maintained with such equipment and drugs as the State Government may direct.