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Union of India - Section

Section 6 in The Sailing Vessels (Assignment of Free Board) Rules, 1960

6. Particulars of markings to be furnished.

- If, on a consideration of the report of the Surveying Authority under rule 5, the Assigning Authority is satisfied that a free board certificate may be granted, such Authority shall furnish to the owner the particulars of the position in which the deck line and the free board lines are to be marked.