Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191] [Entire Act] Union of India - Subsection Section 191(c) in The Indian Post Office Rules, 1933 (c)if the stamp has upon it any word, letter, figure, or design or printed or impressed upon it, otherwise than by the authority or the Central Government before posting, or
