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State of Rajasthan - Section

Section 43 in University of Udaipur Officers (Conditions of Service) Rules, 1976

43. Joining the duty on return from leave on Medical grounds.

- An officer who has been granted leave on medical grounds shall be required to produce a medical certificate of fitness from the authorized medical attendant as defined in Udaipur University Medical Attendance Rules before resuming duty. A competent authority may also require an officer to produce a medical certificate when the ground of leave applied for his illness.