Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17C] [Entire Act] State of Andhra Pradesh - Subsection Section 17C(5) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 (5)All searches under this section shall, so far as may be, be made in accordance with the provisions of the code of Criminal Procedure, 1973.
