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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(6)(d) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002

(d)to advise Appropriate Authority about implementation of the Act and creation of public awareness on the issue of the sex selection; and