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State of Rajasthan - Section

Section 70 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

70. Candidates which quota elected.

- If at the end of any count or at the end of the transfer of any parcel or sub-parcel of an excluded candidate, the value of ballot papers credited to a candidate is equal to, or greater than the quota, that candidate shall be declared elected.