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State of Maharashtra - Section

Section 69A in The Maharashtra Co-Operative Societies Act, 1960

69A. [ Constitution of Co-operative State Cadre of Secretaries of certain societies and establishment of Employment Fund for such Cadre.] [Section 69A was deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 23, (w.e.f. 14-2-2013).]

Deleted