Section 27 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965
27. Loanee's Personal Ledger Account.
- The accounts of all loans sanctioned under Sub-rule (1) of Rule 15 of the Orissa Fertilizers Loans Rules, 1965, shall be maintained in Form No.5 (Personal Account of Loanees) given in the Appendix.
