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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2)(ix) in The Rabindra Mukta Vidyalaya Act, 2001

(ix)to establish regional centres in West Bengal for the purpose of supervising the proper functioning of the learning-support-centres and study centres;