Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23(2)] [Section 23] [Entire Act] Union of India - Subsection Section 23(2)(a) in The Family Courts Act, 1984 (a)the salary or honorarium and other allowances payable to, and the other terms and conditions of Judges under sub-section (6) of section 4;