Section 7(1)(c) in The Poisons Act, 1977

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1)(c) in The Poisons Act, 1977

(c)breaks any condition of a licence for the importation of white arsenic granted to him under section 3, shall be punishable,-

(i)on a first conviction with imprisonment for a term which may extend to three months, or with fine which may extend to five hundred rupees, or with both, and

(ii)on a second or subsequent conviction, with imprisonment for a term which may extend to six months, or with fine which may extend to one thousand rupees, or with both.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jammu-Kashmir - Subsection

Section 7(1)(c) in The Poisons Act, 1977