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[Cites 0, Cited by 0] [Section 264(2)] [Section 264] [Entire Act]

State of Andhra Pradesh - Subsection

Section 264(2)(i) in Andhra Pradesh Municipalities Act, 1965

(i)a plan of the factory, work-shop, work-place or premises prepared in such manner as may be prescribed by rules made in this behalf by the Government; and