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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Karnataka - Subsection

Section 42(2)(xii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xii)Enabling policies for rural infrastructure, agro and non-agro based industries, entrepreneurship development, and market linkages- leading to employment and wealth creation and avoiding migration to cities.