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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(xiii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Ayush Professional Courses) Rules 2008

(xiii)"Qualified Candidate" in respect of Management seats shall be the candidate assigned ranking in Common Entrance Test conducted by the Association of Managements or assigned ranking in the merit list prepared by the college out of the applications received as the case may be who shall be eligible for admission in C-category seats.