Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Sailing Vessels (Assignment of Free Board) Rules, 1960

(b)"free board deck" means the uppermost complete deck having permanent means of closing all the openings on the weather part or the deck;