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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Sikkim - Subsection

Section 26(2)(b) in Sikkim Urban and Regional Planning and Development Act, 1998

(b)The members of the Authority referred to in clauses (g) and (h) of sub-section (5) of section ex-officio;