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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(2) in The Rajasthan Municipalities Accounts Rules, 1963

(2)When the drawing officer receives a cheque book, he shall cause the cheques to be counted and a note to be recorded on the back of each cheque book that "This cheque book contains .... cheques."