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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(i) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(i)a person with post graduate degree in social work, psychology, child development, education, sociology, law, criminology and where such a person is not available, a person with at least a graduate degree in any of the social science disciplines;