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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Bihar - Subsection

Section 63(2) in Bihar Factories Rules, 1950

(2)Without prejudice to the generality of the foregoing provisions the washing facilities shall include-
(a)a trough with taps or jets at intervals of not less than two feet, or
(b)wash-basins with taps attached thereto, or
(c)taps on stand-pipes, or
(d)showers controlled by taps, or
(e)circular trough of the fountain type:
Provided that the Inspector may, having regard to the needs and habits of the workers, fix the proportion in which the aforementioned types of facilities shall be installed.