Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(vii) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(vii)the motion shall not deal with any matter which is under adjudication by a Court of Law;