State Consumer Disputes Redressal Commission
Deepak Sood vs C And C Towers Ltd. on 15 February, 2018
Daily Order FIRST ADDITIONAL BENCH STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB SECTOR 37-A, DAKSHIN MARG, CHANDIGARH. Consumer Complaint No. 651 of 2017 Date of Institution : 03.08.2017 Order Reserved on : 13.02.2018 Date of Decision : 15.02.2018 Deepak Sood s/o Sh.S.K. Sood, r/o House No. 471, G.Z.S Nagar Ropar- 140001 (Pb). ....Complainant Versus 1.
C&C Towers Ltd., Site Office, C&C Towers, ISBT cum Commercial Complex, Opposite Verka Milk Plant, Gate No. 5, Phase 6, (Sector 57) Mohali through its Chairman/Director/Managing Director/Manager/Authorized representative.
2. C&C Towers Ltd., Corporate Office, Plot No. 70, Sector 32, Gurgaon, Haryana through its Chairman/Director/Managing Director/Manager/Authorized representative.
3. G.S Johar, Chairman, C&C Towers Ltd., Corporate Office, Plot no. 70, Sector 32, Gurgaon Haryana.
...Opposite parties Complaint U/s 17(1)(a) of the Consumer Protection Act, 1986 (as amended up to date).
Quorum:-
Shri J. S. Klar, Presiding Judicial Member.
Smt. Surinder Pal Kaur, Member.
Present:-
For the complainant : Sh. Sandeep Bhardwaj, Advocate For opposite parties : Sh. Kabir Sarin, Advocate ..............................................................................
J. S. KLAR, PRESIDING JUDICIAL MEMBER:-
For order, see Consumer Complaint No.650 of 2017 (Bharat Kumar Singh ...versus...C&C Towers Ltd and others ).
(J. S. KLAR) PRESIDING JUDICIAL MEMBER (Surinder Pal Kaur) MEMBER February 15, 2018 (ravi)