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[Cites 0, Cited by 0] [Section 154(3)] [Section 154] [Entire Act]

State of Rajasthan - Subsection

Section 154(3)(c) in Rajasthan Panchayati Raj Rules, 1996

(c)the State Government if the amount exceeds [Rupees five lakhs] [Substituted 'Rs. one lakh' by Notification No. G.S.R. 59, dated 18.8.2011 (w.e.f. 30.12.1996).].