Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act]

State of Rajasthan - Subsection

Section 17A(2)(ii) in The Rajasthan Value Added Tax Rules, 2006

(ii)the lump sum amount which has become due along with interest, if any; and