Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(xviii) in The Rajasthan Subordinate Accounts Service Rules, 1963 (xviii)[ that there shall be no age-limit in the case of widows and divorcee women. [Added by No. F. 7(2)DOP/A-II/84, 18.12.1987.]
