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State of Chattisgarh - Section

Section 32 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

32. Kulpati shall be the member of coordination committee.

- Kulpati of the University shall be the member of the Co-ordination Committee constituted under Section 34 of Chhattisgarh Vishwavidyalaya Adhiniyam 1973 (No. 22 Year 1973).