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[Cites 0, Cited by 2] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1) in Maharaja Ranjit Singh State Technical University Act, 2014

(1)The territorial limits in which the University shall exercise its powers and perform its duties, shall be Bathinda, Barnala, Faridkot, Fatehgarh Sahib, Fazilka, Ferozepur, Mansa, Moga, Sri Muktsar Sahib, Patiala and Sangrur Districts of the State of Punjab and other regions outside the State of Punjab, as may be decided by the Board from time to time subject to relevant regulations and statutes.