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[Cites 0, Cited by 0] [Section 404] [Entire Act]

State of Rajasthan - Subsection

Section 404(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)Unnecessary attendance on officers should be severely discouraged and whenever an officer calls an Inspector of Land Records to attend on him the object of such attendance should be noted in the Inspector's diary under the officer's signature.