Karnataka High Court
Sri Varun Credit Co-Operative Society ... vs Senior Postmaster on 15 June, 2009
Author: Ajit J Gunjal
Bench: Ajit J Gunjal
IN THE HIGH COURT OF KARNATAKA,
DATED THIS THE 15TH my OF .2t:f® ' 1
THE HOPPBLE a.§R.»;JpsTAi<:I;§1'-.;/$31? §.J§{:i*1JA»L;""'--~.' "
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RAa}AJi'NAGAR HEAD GFFICE,
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' AssiSTANT FEEGISTRAR
(Ii? GE}-GPERATIVE SO{3IE'i'IES,
'~BA;L"«FGALORE II CIRCLE MALLESHAXVRAM,
BEKNGALORE 3.
B GAh¥GAI)f~iARESHWAR&PPA
PGSTMAN
RAJAJIN£&GAR HEAD OFFICE,
BAi'~IGALOF?E 10.
RESPONDENTS.
(By Sri B P PUTTASIDDAIAH, ADV. FOR R1; PETI'l'IONER.
IQ SR1 H.K. BASAVARAJU, HCGP FOR R2. ) mas WP FILED UNDER ARTICLES 226 1;'I:\_f]3z.2:V2:'?' CONSFITUTION, PRAYING TO ISSUE WRYF NATURE MANDAMUS OR ANY C)THER:"'}§PPRO'PRI_.ATE'. WRIT OR QIRECTIGN AND THERBY ;t>1REc:'1é_ '}'H-E1 m',,Am T{i»._CQ.MPLY"-- WITH THE ATTACHMENT ORDER ISSUED BY".1'1~.IE R2.. 'LiN'{)_ER RULE 3?(1) 09' THE KARNAfi"A_KA <:0,~oPE:R:-3"P:::%Jf3 so;c1'E'?IE,S RULE 1960 IN NOARB ii (45) G-Bi'N0.2339]{}4%:Q5~--:C0?v1'PLE'I'ELY AND THEREBY A'I"I'ACI--I THE SALARY 01+"-R':s*,' Am) TC) REMiT THE SAME T0 THE PETzT10N£:V§z----A3-- PER ANN7~A... mas PE"I'i'I'ION ccmlrécé LQ}fi i£«'c5'11¥'j'_c3'i?D_ERs 'I'HiS DAY, THE comm' MADE "mg FOLLQWING; j' - ' f;)1"" fhe petitionmt" has files}. a memo for of petition. Memo taken on record. Writ petifigri is -~ *Jé}it}:1dI*awr1. ; .;,i't;er£3u/i<.s:V;fe-sérvtéd the pctitioxzer to approach that second . "r¢sVp>:§i1dé:1t;'A'As$t. 01' Comparative Scmiefics, Bangalore II reiief. Sd/'K Iudge we