Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 26 in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979

26. Canvassing.

- No recommendation, either written or oral, other than those required under these rules, shall be taken into consideration.Any attempt on the part of a candidate to enlist support, directly or indirectly, for his candidature, may disqualify him for appointment.