Section 3 in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998
3. Objective. - The objective of these rules is to give full effect of implementation to the provisions of International Convention on Standards of Training, Certification and Watch-keeping for Seafarers, 1978 as amended on the 7th day of July, 1995 and as adopted by International Maritime Organisation, London.
