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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Goa - Subsection

Section 110(1)(ii) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(ii)sufficient opportunity shall in every case be given to enable women (if any) to withdraw from such land or building;