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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(3) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(3)A tendered ballot paper shall be the same as the ballot paper used at the polling except that it shall be --
(a)taken serially from the bottom of the bundle of ballot papers issued for use at the polling stations in successive cases; and
(b)endorsed on the back with the words "Tendered Ballot Paper" by the Polling Officer in his own hand and signed by him.