Himachal Pradesh High Court
Dr. Parkash Chand Chandel vs H.P. University And on 25 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dr. Parkash Chand Chandel versus H.P. University and another .
CWP No.2068 of 2020 25.2.2022 Present: Mr. Ramakant Sharma, Advocate, for the petitioner.
Mr. Surinder Verma, Advocate, for the respondents.
Learned counsel for the respondents seeks time to have complete instructions. As prayed, matter is adjourned.
List on 10.03.2022.
(Vivek Singh Thakur) Judge February 25, 2022 (veena) ::: Downloaded on - 25/02/2022 20:13:14 :::CIS