Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 368] [Entire Act] State of Jharkhand - Subsection Section 368(k) in Jharkhand Municipal Act, 2011 (k)the prevention of the spread of diseases by flies or other insects and the destruction of such insects and the removal or abatement of conditions permitting or favouring the prevalence or multiplication of such insects;
