Section 25(7) in The U.P. Agricultural Credit Act, 1973

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State of Uttar Pradesh - Subsection

Section 25(7) in The U.P. Agricultural Credit Act, 1973

(7)That the contents of this declaration arc true to my personnel knowledge and no part of it is false or incorrect.Description of the land or interest therein or other immovable property charged in favour of the bank

Name of village	Name of pargana and tehsil	Name of District	Survey No.	City survey No.	Boundaries area	Assessments	A proximate value	Encumbrances	Remarks, if any
Plot No.	Plot hissa	South-East	North-West	Hectares	Rupees	Paise	Nature	Amount

In witness whereof, I, Sri............................................. hereunder set my hand this..........................day of.................in the year one thousand nine hundred and...................... ............WITNESSES :Signed and delivered by the above named in the presence of

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State of Uttar Pradesh - Subsection

Section 25(7) in The U.P. Agricultural Credit Act, 1973